Supreme Court - Daily Orders
Medical Council Of India vs Saveetha Medical College And Hospital on 22 September, 2017
ITEM NO.73 REGISTRAR COURT. 1 SECTION XII
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
BEFORE THE REGISTRAR MR. RAJESH KUMAR GOEL
Petition(s) for Special Leave to Appeal (C) No(s).
12208-12209/2017
MEDICAL COUNCIL OF INDIA Petitioner(s)
VERSUS
SAVEETHA MEDICAL COLLEGE AND HOSPITAL & ORS. Respondent(s)
Date : 22-09-2017 These petitions were called on for hearing today.
For Petitioner(s)
Gaurav Sharma, AOR
For Respondent(s)
S. Ravi Shankar, AOR
UPON hearing the counsel the Court made the following
O R D E R
Respondent No.1 has not filed counter affidavit, despite last and final opportunity having been granted. Further opportunity is declined.
Respondent Nos.2 to 4 have been served but no one has entered appearance.
Registry to process the matter for listing before the Hon'ble Court, as per rules.
Signature Not Verified Digitally signed by RUPAM DHAMIJA Date: 2017.09.23 RAJESH KUMAR GOEL 14:07:31 IST Reason: Registrar