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Supreme Court - Daily Orders

Medical Council Of India vs Saveetha Medical College And Hospital on 22 September, 2017

     ITEM NO.73                           REGISTRAR COURT. 1                     SECTION XII

                                   S U P R E M E C O U R T O F          I N D I A
                                           RECORD OF PROCEEDINGS


                                          BEFORE THE REGISTRAR MR. RAJESH KUMAR GOEL

     Petition(s) for Special Leave to Appeal (C)                      No(s).
     12208-12209/2017

     MEDICAL COUNCIL OF INDIA                                                Petitioner(s)

                                                      VERSUS

     SAVEETHA MEDICAL COLLEGE AND HOSPITAL                     & ORS.        Respondent(s)



     Date : 22-09-2017 These petitions were called on for hearing today.



     For Petitioner(s)
                                         Gaurav Sharma, AOR

     For Respondent(s)
                                         S. Ravi Shankar, AOR


                               UPON hearing the counsel the Court made the following
                                                  O R D E R

Respondent No.1 has not filed counter affidavit, despite last and final opportunity having been granted. Further opportunity is declined.

Respondent Nos.2 to 4 have been served but no one has entered appearance.

Registry to process the matter for listing before the Hon'ble Court, as per rules.



Signature Not Verified

Digitally signed by
RUPAM DHAMIJA
Date: 2017.09.23
                                                                          RAJESH KUMAR GOEL
14:07:31 IST
Reason:                                                                        Registrar