Section 6(1)(e) in The Rajasthan Zamindari and Biswedari Abolition Act, 1959

[Cites 0, Cited by 0] [Section 6(1)] [Section 6] [Entire Act]

(e)all trees belonging to the Zamindar or Biswedar or any other person and standing on house sites mentioned in clause (a) and on Khudkasht land,

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