Section 89(ii) in Rajasthan Land Revenue (Land Records) Rules, 1957
(ii)If a separate number has been given to the plot covering Nautor cultivation on the village map, such number shall be entered in column No. 2 of the Nautor Khasra and a reference to this effect should be made in columns 17, 27, 37 and 47 respectively of the Khasra, as the case may be.
