Bombay High Court
Raniben Khimji Patel vs The Assistant Commissioner Of Income ... on 29 October, 2021
Author: Amit B. Borkar
Bench: K.R. Shriram, Amit B. Borkar
Digitally
signed by 1/1 906.WP-2394-2021.doc
GAURI GAURI AMIT
GAEKWAD
AMIT Date:
GAEKWAD 2021.10.29
17:59:00
+0530
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
ORDINARY ORIGINAL CIVIL JURISDICTION
WRIT PETITION NO.2394 OF 2021
Raniben Khimji Patel ....Petitioner
V/s.
The Assistant Commissioner of
Income Tax Central Circle - 7 (3) & Ors. ....Respondents
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Mr. Dharan V. Gandhi for petitioner.
Mr. Suresh Kumar for respondents.
----
CORAM : K.R. SHRIRAM &
AMIT B. BORKAR, JJ.
DATED : 29th OCTOBER 2021 P.C. :
1 Mr. Gandhi states that certain documents have not been annexed to the petition and seeks leave of the Court to bring those documents on record.
2 Leave granted.
3 Petition to come up for hearing in due course. 4 Interim relief rejected.
(AMIT B. BORKAR, J.) (K.R. SHRIRAM, J.) Gauri Gaekwad