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Kerala High Court

Jyothilal C.S vs State Of Kerala on 12 July, 2024

Author: Murali Purushothaman

Bench: Murali Purushothaman

WP(C) No.15414/2024                           1/2

                         IN THE HIGH COURT OF KERALA AT ERNAKULAM
                                         PRESENT
                      THE HONOURABLE MR.JUSTICE MURALI PURUSHOTHAMAN
              Friday, the 12th day of July 2024 / 21st Ashadha, 1946
                            WP(C) NO. 15414 OF 2024(B)
   PETITIONERS:

      1. JYOTHILAL C.S. AGED 39 YEARS S/O.C.P.SIVAN LAL, CHERUMANNEL HOUSE,
         NAMBARUVIKALA, ALUMKADAVU P.O., KARUNAGAPPALLY, KOLLAM DISTRICT ,
         PIN - 690573
      2. ADITHYA SUTHAN AGED 29 YEARS W/O.PRAVEEN P., ALINGAL VEEDU,
         CHITTALANCHERRY P.O., PALAKKAD DISTRICT , PIN - 678704
      3. SANGAMITHRA E.R. AGED 34 YEARS D/O.E.K.RADHAKRISHNAN EDATHARA HOUSE,
         CHEMBUKKAVU P.O., THRISSUR DISTRICT , PIN - 690573

   RESPONDENTS:

      1. STATE OF KERALA REPRESENTED BY ITS SECRETARY TO GOVERNMENT,
         DEPARTMENT OF FISHERIES, GOVERNMENT SECRETARIAT, THIRUVANANTHAPURAM
         , PIN - 695001
      2. DIRECTOR OF FISHERIES DIRECTORATE OF FISHERIES, 4TH FLOOR, VIKAS
         BHAVAN, THIRUVANANTHAPURAM , PIN - 695033
      3. KERALA STATE CO-OPERATIVE FEDERATION FOR FISHERIES, DEVELOPMENT LTD.
         (MATSYAFED), APEX FEDERATION, REPRESENTED BY MANAGING DIRECTOR,
         KAMALESWARAM, MANACADU P.O., THIRUVANANTHAPURAM, PIN - 695009
      4. MANAGING DIRECTOR, KERALA STATE CO-OPERATIVE FEDERATION FOR
         FISHERIES DEPARTMENT LTD. (MATSYAFED) KAMALESWARAM, MANACADU
         P.O,THIRUVANANTHAPURAM, PIN - 695009
      5. KERALA PUBLIC SERVICE COMMISSION REPRESENTED BY ITS SECRETARY,
         THULASI HILLS, PATTAM PALACE P.O., THIRUVANANTHAPURAM , PIN - 695004


          Writ petition (civil) praying inter alia that in the circumstances
   stated in the affidavit filed along with the WP(C) the High Court be
   pleased to direct to the 4th respondent to report the existing 9 vacant
   posts out of the 63 advised and appointed posts, to the 5th respondent
   Public Service Commission with immediate effect.


          This petition coming on for orders upon perusing the petition and
   the affidavit filed in support of WP(C) and upon hearing the arguments of
   M/S.RAJU SEBASTIAN VADAKKEKKARA, SABAD K.H., BERTRAND BASIL, RIFSA REBAIE,
   Advocates      for   the   petitioners,   GOVERNMENT   PLEADER   for   R1   &   R2,
   SRI.T.P.PRADEEP, STANDING COUNSEL for R3 & R4 and of STANDING COUNSEL for
   R5, the court passed the following:
 WP(C) No.15414/2024                           2/2



                                         ORDER

Adv.T.P.Pradeep, the learned Standing Counsel for the 'Matsyafed' submits that pursuant to the directions of this Court 30 vacancies have already been reported to Public Service Commission by 'Matsyafed'.

It is further stated that these 30 vacancies includes the vacancies in which temperory hands are working.

The learned Standing Counsel be place on record a statement/counter affidavit.

Post on 09-08-2024 along with WP(C)9721/2023.

Sd/- MURALI PURUSHOTHAMAN JUDGE 12-07-2024 /True Copy/ Assistant Registrar