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Rajasthan High Court - Jaipur

Commissioner Of Customs Excise And ... vs Parle Biscuits Pvt Ltd on 23 November, 2020

Bench: Sabina, Chandra Kumar Songara

                                            HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                        BENCH AT JAIPUR

                                                      D.B. Excise Appeal No. 151/2018
                                    Commissioner Of Customs Excise And Service Tax, Alwar
                                                                                                      ----Appellant
                                                                       Versus
                                    Parle Biscuits Pvt Ltd
                                                                                                    ----Respondent

Connected With D.B. Excise Appeal No. 154/2018 Commissioner Of Customs Excise And Service Tax Alwar

----Appellant Versus Parle Biscuits Pvt Ltd

----Respondent D.B. Excise Appeal No. 162/2018 Commissioner Of Customs Excise And Service Tax Alwar

----Appellant Versus Parle Biscuits Pvt Ltd

----Respondent For Appellant(s) : Ms. Vartika Mehra, Advocate for Mr. Sandeep Pathak, Advocate through Video Conferencing For Respondent(s) : None HON'BLE MRS. JUSTICE SABINA HON'BLE MR. JUSTICE CHANDRA KUMAR SONGARA Order 23/11/2020 Learned counsel for the respondent has failed to connect through video conferencing.

List again on 03.02.2021.

(CHANDRA KUMAR SONGARA),J (SABINA),J Satyendra/24-26 (Downloaded on 26/11/2020 at 09:34:54 PM) Powered by TCPDF (www.tcpdf.org)