Rajasthan High Court - Jaipur
Commissioner Of Customs Excise And ... vs Parle Biscuits Pvt Ltd on 23 November, 2020
Bench: Sabina, Chandra Kumar Songara
HIGH COURT OF JUDICATURE FOR RAJASTHAN
BENCH AT JAIPUR
D.B. Excise Appeal No. 151/2018
Commissioner Of Customs Excise And Service Tax, Alwar
----Appellant
Versus
Parle Biscuits Pvt Ltd
----Respondent
Connected With D.B. Excise Appeal No. 154/2018 Commissioner Of Customs Excise And Service Tax Alwar
----Appellant Versus Parle Biscuits Pvt Ltd
----Respondent D.B. Excise Appeal No. 162/2018 Commissioner Of Customs Excise And Service Tax Alwar
----Appellant Versus Parle Biscuits Pvt Ltd
----Respondent For Appellant(s) : Ms. Vartika Mehra, Advocate for Mr. Sandeep Pathak, Advocate through Video Conferencing For Respondent(s) : None HON'BLE MRS. JUSTICE SABINA HON'BLE MR. JUSTICE CHANDRA KUMAR SONGARA Order 23/11/2020 Learned counsel for the respondent has failed to connect through video conferencing.
List again on 03.02.2021.
(CHANDRA KUMAR SONGARA),J (SABINA),J Satyendra/24-26 (Downloaded on 26/11/2020 at 09:34:54 PM) Powered by TCPDF (www.tcpdf.org)