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[Cites 0, Cited by 0] [Section 12] [Entire Act]

State of Manipur - Subsection

Section 12(5) in The Manipur Higher Secondary Education Act, 1992

(5)The terms arid conditions of services, qualifications and mode of recruitment of the Deputy Secretary (Academic) and the Deputy Secretary (Administration) shall be prescribed by the Council by regulations subject to the approval of the Government.