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[Cites 0, Cited by 0] [Section 10] [Entire Act]

State of Odisha - Subsection

Section 10(a) in The Orissa Boat Rules, 2004

(a)issue to the owner a license in duplicate, in case of Class-I boats, which shall contain the particulars of the boat, and the name of the Tindal or Manjhi in charge, in Form-III. In case of Class-II boats the license need only be issued in original;