Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 1] [Section 48] [Entire Act]

Union of India - Subsection

Section 48(e) in The Indian Post Office Act, 1898

(e)any wrong payment or delay in payment of a money order beyond the limits of ] [India] [ Substituted by Act 25 of 1950, Section 11 and Schedule IV, for " the States." ][by an officer of any post office, not being one established by the Central Government.] [Inserted by Act 3 of 1912, Section 8. ]