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[Cites 0, Cited by 6] [Entire Act]

State of Punjab - Section

Section 84 in The Punjab Municipal Corporation Act, 1976

84. Investment of surplus money.

(1)Surplus moneys standing at the credit of Corporation Fund which cannot immediately or at an early date be applied for the purposes specified in section 82 shall be invested in the prescribed manner.
(2)The loss, if any, arising from such investment, shall be debited to the Corporation Fund.