Punjab-Haryana High Court
Mukand Singh vs Pepsu Road Transport Corporation & ... on 12 November, 2008
Bench: Ashutosh Mohunta, Rajan Gupta
IN THE HIGH COURT OF PUNJAB & HARYANA AT
CHANDIGARH.
CWP No. 5958 of 2008
Date of decision: November 12, 2008
Mukand Singh --- Petitioner
Versus
Pepsu Road Transport Corporation & another ---- Respondents
CORAM: Hon'ble Mr. Justice Ashutosh Mohunta
Hon'ble Mr. Justice Rajan Gupta
Present: Mr. RS Chauhan, Advocate, for the
the petitioner.
Mr. Harsh Aggarwal, Advocate, for
respondent Nos. 1 & 2.
Ashutosh Mohunta, J (Oral).
For the reasons recorded in our detailed judgment of even date in CWP No. 3518 titled 'Rajinder Pal Vs. Managing Director, Pepsu Road Transport Corporation & another', the present writ petition stands dismissed.
[Ashutosh Mohunta] Judge [Rajan Gupta] Judge November 12, 2008 `ask'