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Punjab-Haryana High Court

Mukand Singh vs Pepsu Road Transport Corporation & ... on 12 November, 2008

Bench: Ashutosh Mohunta, Rajan Gupta

IN THE HIGH COURT OF PUNJAB & HARYANA AT
CHANDIGARH.


                       CWP No. 5958 of 2008
                       Date of decision: November 12, 2008


Mukand Singh                                ---   Petitioner


           Versus

Pepsu Road Transport Corporation & another ---- Respondents


CORAM: Hon'ble Mr. Justice Ashutosh Mohunta
       Hon'ble Mr. Justice Rajan Gupta

Present:   Mr. RS Chauhan, Advocate, for the
           the petitioner.

           Mr. Harsh Aggarwal, Advocate, for
           respondent Nos. 1 & 2.

Ashutosh Mohunta, J (Oral).

For the reasons recorded in our detailed judgment of even date in CWP No. 3518 titled 'Rajinder Pal Vs. Managing Director, Pepsu Road Transport Corporation & another', the present writ petition stands dismissed.

[Ashutosh Mohunta] Judge [Rajan Gupta] Judge November 12, 2008 `ask'