Section 2 in The Indian Forest (Bombay Amendment) Act, 1955
2. Amendment of section 2 of Act XVI of 1927.
- In section 2 of the Indian Forest Act, 1927 (hereinafter referred to as "the said Act"), in sub-clause (a) of clause (4), after the word "kuth" the words "apta and temburni leaves" shall be inserted.
