Section 6(2)(i) in Tamil Nadu Compulsory Censorship of Film Publicity Materials Act, 1987

[Cites 0, Cited by 0] [Section 6(2)] [Section 6] [Entire Act]

State of Tamilnadu - Subsection

Section 6(2)(i) in Tamil Nadu Compulsory Censorship of Film Publicity Materials Act, 1987

(i)grant a certificate of publicity materials censorship in such form and in such manner as may be prescribed which shall be signed by the Publicity Materials Censor Officer and return the publicity material to the applicant; or

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State of Tamilnadu - Subsection

Section 6(2)(i) in Tamil Nadu Compulsory Censorship of Film Publicity Materials Act, 1987