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State of Assam - Section

Section 1 in Rules of the Assam Dental Council

1.

A Registrar shall be maintained in Form No. 1 in the Appendix to these Rules in which names of the members constituting the Council, the electorates which they represent, the date of appointment of such member, the term for which he has been appointed and the date and reason of the termination of his appointment, shall be entered.