Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 3]

Gujarat High Court

Heirs And Lrs Of Deceased A.Satar Hasan ... vs Heirs And L/R Of Deceased Mariamben D/O ... on 1 April, 2019

Author: A.J. Shastri

Bench: A.J. Shastri

           C/AO/248/2018                                       ORDER




           IN THE HIGH COURT OF GUJARAT AT AHMEDABAD

                 R/APPEAL FROM ORDER NO. 248 of 2018
                                With
              CIVIL APPLICATION (FOR STAY) NO. 1 of 2018
                In R/APPEAL FROM ORDER NO. 248 of 2018
==========================================================
  HEIRS AND LRS OF DECEASED A.SATAR HASAN GANCHI(VANIYA)
                           Versus
  HEIRS AND L/R OF DECEASED MARIAMBEN D/O SULEMAN GANCHI
==========================================================
Appearance:
MR RAJESH K SAVJANI(2225) for the Appellant(s) No.
1,1.1,1.2,1.3,1.4,1.5,3.1,3.2,3.3
 for the Respondent(s) No. 1,10,2,3,4,4.8
MR. NISHIT P GANDHI(6946) for the Respondent(s) No.
3.1,3.2,3.3,3.4,3.5,3.6,3.7
NOTICE SERVED BY DS(5) for the Respondent(s) No.
10.1,10.2,10.3,10.4,10.5,10.6,11,1.1,1.2,1.3,1.4,1.5,1.6,1.7,1.8,1.9,2.1,4.1,4.2
,4.3,4.4,4.5,4.6,4.7,5,6,7,8,9
UNSERVED REFUSED (N)(10) for the Respondent(s) No. 3.8
==========================================================

 CORAM: HONOURABLE MR.JUSTICE A.J. SHASTRI

                              Date : 01/04/2019

                                ORAL ORDER

Considering the controversy involved in the matter, rule returnable on 19/06/2019.

Direct service is permitted.

(A.J. SHASTRI, J) ila Page 1 of 1