Gujarat High Court
Heirs And Lrs Of Deceased A.Satar Hasan ... vs Heirs And L/R Of Deceased Mariamben D/O ... on 1 April, 2019
Author: A.J. Shastri
Bench: A.J. Shastri
C/AO/248/2018 ORDER
IN THE HIGH COURT OF GUJARAT AT AHMEDABAD
R/APPEAL FROM ORDER NO. 248 of 2018
With
CIVIL APPLICATION (FOR STAY) NO. 1 of 2018
In R/APPEAL FROM ORDER NO. 248 of 2018
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HEIRS AND LRS OF DECEASED A.SATAR HASAN GANCHI(VANIYA)
Versus
HEIRS AND L/R OF DECEASED MARIAMBEN D/O SULEMAN GANCHI
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Appearance:
MR RAJESH K SAVJANI(2225) for the Appellant(s) No.
1,1.1,1.2,1.3,1.4,1.5,3.1,3.2,3.3
for the Respondent(s) No. 1,10,2,3,4,4.8
MR. NISHIT P GANDHI(6946) for the Respondent(s) No.
3.1,3.2,3.3,3.4,3.5,3.6,3.7
NOTICE SERVED BY DS(5) for the Respondent(s) No.
10.1,10.2,10.3,10.4,10.5,10.6,11,1.1,1.2,1.3,1.4,1.5,1.6,1.7,1.8,1.9,2.1,4.1,4.2
,4.3,4.4,4.5,4.6,4.7,5,6,7,8,9
UNSERVED REFUSED (N)(10) for the Respondent(s) No. 3.8
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CORAM: HONOURABLE MR.JUSTICE A.J. SHASTRI
Date : 01/04/2019
ORAL ORDER
Considering the controversy involved in the matter, rule returnable on 19/06/2019.
Direct service is permitted.
(A.J. SHASTRI, J) ila Page 1 of 1