Bombay High Court
Chowgule And Company Private Limited vs Fomento Commodities Pte Ltd on 15 January, 2024
Author: R. I. Chagla
Bench: R. I. Chagla
Board Sr.No.:-5
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
ORDINARY ORIGINAL CIVIL JURISDICTION
INTERIM APPLICATION LODGING NO. 30249 OF 2023
In
COMMERCIAL ARBITRATION PETITION STAMP NO. 29959 OF 2023
Chowgule And Company Private Limited ....PETITIONER
V/S
Fomento Commodities Pte Ltd ....RESPONDENT
Mr. Ankit Pathak i/b Trilegal for Petitioner. (Mentioned) CORAM : HON'BLE SHRI JUSTICE R. I. CHAGLA J DATE : 15th January, 2024 P.C. :
S. O. to 14/02/2024 ( at 2.30 pm).
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