Supreme Court - Daily Orders
Competition Commission Of India vs Co Ordination Committee Of Artist And ... on 8 August, 2017
Bench: A.K. Sikri, Ashok Bhushan
ITEM NO.56 COURT NO.7 SECTION XVII
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
M.A. No. 490/2017 in C.A. No. 6691/2014
COMPETITION COMMISSION OF INDIA ... Appellant/Applicant
VERSUS
CO-ORDINATION COMMITTEE OF ARTISTS
AND TECHNICIANS OF WEST BENGAL FILM AND
TELEVISION & ORS. ... Respondents
(I.A. No.69021/2017- FOR CLARIFICATION)
Date : 08-08-2017 This matter was called on for hearing today.
CORAM :
HON'BLE MR. JUSTICE A.K. SIKRI
HON'BLE MR. JUSTICE ASHOK BHUSHAN
For Petitioner(s)
Mr. Neeraj Kishan Kaul, Sr. Adv.
Mr. Naveen R. Nath, AOR
Ms. Lalit Mohini Bhat, Adv.
Ms. Aakanksha Kaul, Adv.
Mr. Abhimanyu Verma, Adv.
For Respondent(s)
Mr. Avijit Bhattacharjee, AOR
UPON hearing the counsel the Court made the following
O R D E R
Issue notice to the non-applicants, returnable in two weeks.
In addition, the counsel who appeared for the non-applicants in the civil appeal be served.
(NIDHI AHUJA) (MALA KUMARI SHARMA)
COURT MASTER COURT MASTER
Signature Not Verified
Digitally signed by
NIDHI AHUJA
Date: 2017.08.11
15:58:35 IST
Reason: