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[Cites 0, Cited by 0] [Section 39] [Entire Act]

State of Odisha - Subsection

Section 39(iii) in Cuttack Development Authority (Planning and Building Standards) Regulations, 2001

(iii)For semi-detached buildings over two adjacent plots, the coverage, setbacks, the height and the FAR shall be regulated by treating both the plots as one and in accordance with the requirements contained in Table 2 and Table 3 given in regulation 34 of these regulations.