Section 12 in A.P.J. Abdul Kalam Technological University Act, 2015
12. Officers of the University.
- The following shall be the officers of the University, namely:-(i)the Vice-Chancellor;(ii)the Pro-Vice-Chancellor;(iii)the Registrar;(iv)the Finance Officer;(v)the Controller of Examinations;(vi)the Dean (Research);(vii)the Dean (Academic);(viii)such other persons in the service of the University as may be declared by the Statutes to be officers of the University.
