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[Cites 0, Cited by 24] [Section 2] [Entire Act]

State of Tamilnadu - Subsection

Section 2(a) in The Tamil Nadu Prohibition Of Harassment Of Women Act, 1998

(a)'"harassment" means any indecent conduct or act by a man which causes or is likely to cause intimidation, fear, shame or embarrassment, including abusing or causing hurt or nuisance or assault or use of force;