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[Cites 0, Cited by 0] [Section 2(1)] [Section 2] [Entire Act]

State of Gujarat - Subsection

Section 2(1)(b) in Bachelor of Hotel and Tourism Management Courses (Regulation of Admission and Payment of Fees) Rules, 2013

(b)"Admission" for the purpose of these rules means admission of candidates in the first year of the Bachelor of Hotel and Tourism Management Course;