Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 2] [Entire Act] State of Bihar - Subsection Section 2(i) in The Bihar Co-operative Societies Rules, 1959 (i)"the Act" means the Bihar [* * *] [Omitted 'and Orissa' by Notification No. 7-114/2006-7340, dated 26.11.2008.] Co-operative Societies Act, 1935 (B. &0. Act VI of 1935);
