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[Cites 0, Cited by 0] [Section 25B] [Entire Act]

State of Maharashtra - Subsection

Section 25B(2) in The Maharashtra National Law University Act, 2014

(2)Where a person has become a member of the Building Committee being ex officio or due to his appointment, then his membership shall be automatically terminated as and when he ceases to hold that office or his appointment ceases.