Delhi High Court - Orders
Parle Agro Private Limited vs Surya Fresh Foods Private Limited on 16 April, 2021
Author: C.Hari Shankar
Bench: C.Hari Shankar
$~6 (original)
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ CS(COMM) 145/2021& I.A.4551/2021
PARLE AGRO PRIVATE LIMITED ..... Plaintiff
Through: Mr.Ankur Sangal and Ms.Sucheta
Roy, Advs.
versus
SURYA FRESH FOODS PRIVATE LIMITED..... Defendant
Through: Mr.Sandeep Sethi, Sr. Adv. with
Mr.N. Mahabir, Mr. P.C. Arya, Advs.
CORAM:
HON'BLE MR. JUSTICE C.HARI SHANKAR
ORDER
% 16.04.2021 (Video-Conferencing) I.A. 4551/2021 (under Order XXXIX Rules 1 & 2 of CPC)
1. Owing to paucity of time, it is not possible to take up this application for hearing today.
2. Re-notify for hearing on 4th May, 2021.
C.HARI SHANKAR, J APRIL 16, 2021/kr Signature Not Verified Digitally Signed By:SUNIL SINGH NEGI Signing Date:20.04.2021 12:30:04