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[Cites 0, Cited by 0] [Section 2(5)] [Section 2] [Entire Act]

State of Andhra Pradesh - Subsection

Section 2(5)(e) in Andhra Pradesh Farmers Management of Irrigation Systems Rules

(e)The poll shall commence on the day fixed, at 7.00 a.m. and shall be closed by 1.00 p.m. Soon after the polling is over, counting shall commence and the results shall be declared on the same day.