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State of Maharashtra - Section

Section 1 in Government Securities Act, 1330F

1. Short title, commencement and extent.

- This Act may be called the Government Securities Act and shall come into force in the [Hyderabad area of the State of Maharashtra] [Substituted by A. O., 1956.] from the date of [publication] [Published in the Official Gazette, dated 17th Ardibehisht, 1330 Fasli.] in the [Official Gazette] [Substituted by A. O., 1956.],