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[Cites 0, Cited by 0] [Section 74(3)] [Section 74] [Entire Act]

State of Odisha - Subsection

Section 74(3)(b) in Orissa Panchayat Samiti Accounting Procedure Rules, 2002

(b)The lowest responsive tenderer from among the persons who have submitted tenders, shall be entrusted with execution of the work :