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[Cites 0, Cited by 0] [Section 5(2)] [Section 5] [Entire Act]

State of West Bengal - Subsection

Section 5(2)(a) in The West Bengal Additional Tax and One-Time Tax on Motor Vehicles (Amendment) Act, 2008

(a)for the words "motor cars and omnibuses,", the words "motor cars and omnibuses other than battery operated motor cars and omnibuses," shall be substituted;