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[Cites 0, Cited by 0] [Section 54(1)] [Section 54] [Entire Act]

State of Goa - Subsection

Section 54(1)(ii) in The Goa, Daman and Diu Town and Country Planning Act, 1974

(ii)impose such conditions, as may be specified in the notice, on the continuance of the use of the land; or