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[Cites 0, Cited by 1] [Section 2(1)] [Section 2] [Entire Act]

State of Rajasthan - Subsection

Section 2(1)(vii) in The Rajasthan Agricultural Produce Markets Act, 1961

(vii)"market" means a regulated market established under and for the purposes of this Act for a market area and includes a market proper as well as a principal market yard or a sub-market yard;