Section 55(2)(a) in The Punjab Habitual Offenders (Control and Reform) Rules, 1957

[Cites 0, Cited by 0] [Section 55(2)] [Section 55] [Entire Act]

State of Punjab - Subsection

Section 55(2)(a) in The Punjab Habitual Offenders (Control and Reform) Rules, 1957

(a)pasting a copy of such notice :-

(i)In a conspicuous place in the house or in the village or town, in which it is known or believed, that the person concerned was last residing.

(ii)In every police station within the local limits of which any such village or town is situated.