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[Cites 0, Cited by 0] [Section 3E] [Entire Act]

State of West Bengal - Subsection

Section 3E(2) in West Bengal Stamp (Prevention of Undervaluation of Instruments) Rules, 2001

(2)Every registering officer may call for production of any document for the purpose of verifying whether all the facts and circumstances for determination of market value of the property which is the subject matter of the instrument has been truly set forth as mentioned in section 27 of the Act.]