Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 11B(2)] [Section 11B] [Entire Act] State of Telangana - Subsection Section 11B(2)(a) in Telangana Payment of Salaries and Pension and Removal of Disqualifications Act, 1953 (a)the nature of accommodation and the scales of furniture and other facilities to be provided under this section for members;