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State of Madhya Pradesh - Section

Section 15 in The M.P. State Road Transport Corporation Rules, 1962

15. Quorum.

- The number of members necessary to constitute a quorum at a meeting of the Corporation [shall be one half of the total number of the members, including the Chairman.] [Substituted by Notification No. 5001-5014-II-A(2)-66, dated 9-11-1967.]