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State of West Bengal - Section

Section 12 in Siliguri Municipal Corporation Act, 1990

12. Remuneration and facilities of Mayor, Chairman, Deputy Mayor, members of the Mayor- in-Council and members of Committee.

- The Mayor, the Chairman, the Deputy Mayor, the members of the Mayor-in-Council and the members of the Committee constituted in accordance with the provisions of this Chapter shall be given such remuneration and facilities as may be prescribed.