Madhya Pradesh High Court
Pankaj Pal vs The State Of Madhya Pradesh on 30 June, 2021
Author: Sheel Nagu
Bench: Sheel Nagu
1 MCRC-30791-2021 The High Court Of Madhya Pradesh MCRC-30791-2021 (PANKAJ PAL Vs THE STATE OF MADHYA PRADESH) 1 Gwalior, Dated : 30-06-2021 Heard through Video Conferencing. Shri D.R. Sharma, learned counsel for the petitioner. Shri B.S. Gour, learned Panel Lawyer for the State. For want of case diary, list the case in next week.
(SHEEL NAGU) JUDGE vpn VIPIN KUMAR AGRAHARI 2021.07.01 13:56:44 +05'30' VALSALA VASUDEVAN 2018.10.26 15:14:29 -07'00'