Section 60 in The Chhattisgarh Non-Government Colleges and Institutions in Higher Education (Establishment and Regulation) Act, 2006
60. Posts of employees of educational institutions vested under this Chapter to be treated as a unit for certain purposes.
- The posts in each category of employees of the educational institutions, which have been vested in the Government under this Chapter shall be a separate unit for purposes of seniority, discharge, reversion, for want of vacancies, reappointment of probationers and approved probationers and appointment of full members.
