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[Cites 0, Cited by 0] [Section 90(1)] [Section 90] [Entire Act]

Bombay Presidency - Subsection

Section 90(1)(a) in Bombay Tenancy and Agricultural Lands (Vidarbha Region) Act, 1958

(a)an amount not exceeding twelve times the rent of the land as payable under Sections 12, 13 or 14;