Himachal Pradesh High Court
State Of Hp & Anr. vs . Jsw Energy Ltd & Anr. on 8 September, 2022
Bench: Sabina, Sushil Kukreja
State of HP & anr. Vs. JSW Energy Ltd & anr.
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LPA No.358, 359 of 2012 and 78 of 2013 a/w CWP Nos.7679, 10168,10169, 10347 to 10349, 10356,10400, 10481, 10851 of 2012, 3034, 3386 of 2013, 1405 of 2014, 1403 of 2016, 386 of 2017 and 5125 of 2021 LPA No.358 of 2012 08.09.2022 Present: Mr. Vikrant Chandel, Deputy Advocate General, for the appellant/State.
Mr. Sunil Mohan Goel, Advocate, for the respondent.
LPA No.359 of 2012 Mr. Vikrant Chandel, Deputy Advocate General, for the appellant/State.
Mr. K.D. Shreedhar, Sr. Advocate with Ms. Sneh Bhimta, Advocate, for the respondent.
LPA No.78 of 2013Mr. Vikrant Chandel, Deputy Advocate General, for the appellant/State.
Mr. Ram Lal Verma, Advocate, for the respondent.
CWP Nos.7679, 10168 & 10169 of 2012 Mr. K.D. Shreedhar, Sr. Advocate with Ms. Sneh Bhimta, Advocate, for the petitioner(s). Mr. Vikrant Chandel, Deputy Advocate General, for the respondents/State.
CWPs No.10347,10349, 10356, 10400, 10481 and 10851 of 2012 Mr. Sunil Mohan Goel, Mr. Ambesh Sharma, Mr. Ashish Jamalta, Mr. Raman Jamalta, Advocates, for the petitioner(s).
Mr. Vikrant Chandel, Deputy Advocate General, for the respondents/State.
CWP No.10348 of 2012Mr. K.D. Shreedhar, Sr. Advocate with Mr. Tara Singh Chauhan, Advocate, for the petitioner. Mr. Vikrant Chandel, Deputy Advocate General, for the respondents/State.
CWP No.3034 of 2013 ::: Downloaded on - 08/09/2022 20:10:04 :::CISMr. Surinder Saklani, Advocate, for the petitioner.
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Mr. Vikrant Chandel, Deputy Advocate General, for the respondents/State.
CWPs No.3386 of 2013 & 1405 of 2014 & 5125 of 2021 Ms. Shalini Thakur, Advocate, for the petitioner(s). Mr. Vikrant Chandel, Deputy Advocate General, for the respondents/State.
Mr. R.L.Sood, Senior Advocate with Mr. Arjun Lall and Mr. Sanjay Kumar, Advocates in CWP No. 3386 of 2013.
Ms. Suman Thakur, Advocate, for the applicant(s) in CMP No.347 of 2019 in CWP No.1405 of 2014.
CWP No.1403 of 2016Mr. Aman Sood, Advocate, for the petitioner. Mr. Vikrant Chandel, Deputy Advocate General, for the respondents/State.
CWP No.386 of 2017Mr. K.D. Shreedhar, Sr. Advocate with Ms. Sneh Bhimta, Advocate, for the petitioner.
Mr. R.K.Gautam, Senior Advocate with Mr. Sahil Dixit, Advocate in CWP No. 386 of 2017.
Mr. Vikrant Chandel, Deputy Advocate General, for the respondents/State.
Learned counsel for the parties, request for an adjournment.
As requested, list after four weeks.
( Sabina ) Judge ( Sushil Kukreja ) Judge September 08, 2022 (gaurav) ::: Downloaded on - 08/09/2022 20:10:04 :::CIS