Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 1] [Section 168] [Entire Act] State of Gujarat - Subsection Section 168(5) in The Gujarat Co-Operative Societies Act, 1961 (5)Any modifications so made by the State Legislature shall be published in the Official Gazette, and shall thereupon take effect.
