Section 16 in Kerala Recognition of Trade Unions Rules, 2011
16. Notification of election.
- The notification of election shall contain the following particulars, namely: -(a)Date' of notification;(b)Last date and time for receipt of nominations;(c)Date and time of scrutiny of nominations and publication of list of valid nominations;(d)Last date and time for withdrawal of nominations;(e)Date of publication of the final list of candidates;(f)Date of issue of ballot papers to the officer in charge of the polling stations;(g)Date and time fixed for the poll;(h)Date and time of counting of votes.
