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[Cites 0, Cited by 0] [Section 20(2)] [Section 20] [Entire Act]

State of Andhra Pradesh - Subsection

Section 20(2)(ix) in Andhra Pradesh Maintenance of Parents and Senior Citizens Rules, 2011

(ix)ensure that adequate number of prescribed application forms for maintenance are available on-line or in offices of common contact for citizens like Panchayats, Post Offices, Mandal Paris had Offices, Mandal Revenue Offices, Revenue Divisional Offices, Collector-ate, Police Stations etc;