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State of Odisha - Section

Section 54 in The Orissa Veterinary Council Rules, 1997

54. Finance Committee.

- The Finance Committee shall prepare detailed estimate of receipts and expenditure for the next financial year and shall submit the same for approval by the Executive Committee at its next meeting to be held for the purpose before the first of November every year. One copy of the approved estimate shall be submitted to the State Council and another to the Secretary, Fisheries and Animal Resources Development Department of the State Government by the first of November every year.