Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Entire Act]

State of Uttar Pradesh - Section

Section 906 in Rules under the United Provinces Excise Act, 1910

906. Mode of issue of beer from brewery.

- Issues may be made from the brewery under-
(i)on pre-payment of duty for transport to the wholesale premises of the brewers;
(ii)for export under bond to other State in India.