Section 11(1)(vii) in The U.P. Go-Seva Ayog Adhiniyam, 1999

[Cites 0, Cited by 0] [Section 11(1)] [Section 11] [Entire Act]

State of Uttar Pradesh - Subsection

Section 11(1)(vii) in The U.P. Go-Seva Ayog Adhiniyam, 1999

(vii)exercise supervision over Goshalas to check mala fide diversions of fund provided by the Ayog or the Government and the property belonging to the Goshalas and other voluntary organisations and bring to the notice of the Government specific instances for appropriate action;

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State of Uttar Pradesh - Subsection

Section 11(1)(vii) in The U.P. Go-Seva Ayog Adhiniyam, 1999