Madhya Pradesh High Court
The State Of M.P. vs Natwar & Ors. on 7 September, 2017
CRA-71-1998 (THE STATE OFMP. Vs NATWAR & ORS.) 07-09-2017 Shri Bramhadatt Singh, Govt. AdV. for the appellant/ State. Shri Siddharth Datt, counsel for the respondents.
Arguments heard.
Reserved for Judgment. (S.K. GANGELE) (ANURAG SHRIVASTAVA) JUDGE JUDGE