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[Cites 0, Cited by 0] [Section 71(2)] [Section 71] [Entire Act]

State of Punjab - Subsection

Section 71(2)(b) in Punjab Water Supply and Sewerage Board Act, 1976

(b)[ the qualifications for appointment of, and the grant of leave of absence to, the Chairman and the Managing Director and Associate Director; [Substituted by Punjab Act 31 of 1978.]