Punjab-Haryana High Court
State Of Haryana And Another vs Balwant Singh And Others on 17 November, 2008
Author: Rajesh Bindal
Bench: Rajesh Bindal
In the High Court of Punjab & Haryana at Chandigarh
R. F. A No. 1402 of 1997 (O&M)
Date of decision : 17.11.2008
State of Haryana and another ..... Appellants
vs
Balwant Singh and others ... Respondents
Coram: Hon'ble Mr. Justice Rajesh Bindal Present: Mr. Lokesh Sinhal, Additional Advocate General, Haryana.
Mr. S. C. Sibal, Senior Advocate with Mr. Aditi Jaiswal, Advocate, for Kurukshetra Development Board.
Rajesh Bindal J.
For the detailed reasons recorded in R. F. A. No. 957 of 1997 - Kirpal Singh vs State of Haryana and others vide separate order of even date, the present appeal is disposed of in the same terms.
17.11.2008 ( Rajesh Bindal) vs. Judge