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State of Kerala - Section

Section 69 in The SreeNarayanaGuru Open University Act, 2021

69. Delegation of power.—

Subject to the provisions of this Act and Statutes, Ordinances and Regulations made thereunder any officer or authority of the University may, by order, delegate any of its powers, except the power to make Statutes, Ordinances and Regulations to any other officer or authority of the University subject to the condition that the ultimate responsibility for the exercise of the powers so delegated shall continue to vest in the officer or authority delegating them.