Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Entire Act]

Union of India - Section

Section 47 in The National Institute of Mental Health and Neuro-Sciences, Bangalore Regulations, 2013

47. Exercise of powers.

- The powers vested with various authorities in these regulations would be exercised in accordance with such general instructions including austerity instructions that may be issued by the Department of Expenditure, Ministry of Finance, from time to time, provided such instructions are made applicable to autonomous bodies by that Department.